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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2)(ii) in Rajasthan Civil Services (Medical Attendance) Rules, 2013

(ii)The bill shall be countersigned by the authority competent to sign the Travelling Allowance bill of the Government servant concerned.