Supreme Court - Daily Orders
Sitaram Dubey (D) Thr. Lrs vs Manaklal(D) Tr.Lrs.. on 23 April, 2014
F IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO. 764 OF 2014
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 31429 OF 2013
SITARAM DUBEY (D) THRU. LRS. & ORS. .....PETITIONER(S)
VERSUS
MANAKLAL (D) THRU. LRS. & ORS. .....RESPONDENT(S)
O R D E R
Delay condoned.
We have carefully gone through the review petition and the connected papers, but we see no reason to interfere with the order impugned as the same does not lie within the ambit and scope of review jurisdiction.
The review petition is, accordingly, dismissed.
..................J. (GYAN SUDHA MISRA) ..................J. (PINAKI CHANDRA GHOSE) NEW DELHI, APRIL 23, 2014.
CHAMBER MATTER SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Review Petition (Civil) No. 764 of 2014 in Special Leave Petition (Civil) No. 31429 of 2013 SITARAM DUBEY (D) THR. LRS & ORS. Petitioner(s) VERSUS MANAKLAL(D) TR.LRS.& ORS. Respondent(s) (With appln(s) for c/delay in filing review petition) Date: 23/04/2014 This Petition was circulated today.
CORAM :
HON’BLE MRS. JUSTICE GYAN SUDHA MISRA HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed.
(Neetu Khajuria) (S.S.R. Krishna) Sr.P.A. Assistant Registrar (signed order is placed on the file)