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Supreme Court - Daily Orders

Sitaram Dubey (D) Thr. Lrs vs Manaklal(D) Tr.Lrs.. on 23 April, 2014

F                    IN THE SUPREME COURT OF INDIA
                     CIVIL APPELLATE JURISDICTION

               REVIEW PETITION (CIVIL) NO. 764 OF 2014
                                  IN
          SPECIAL LEAVE PETITION (CIVIL) NO. 31429 OF 2013


SITARAM DUBEY (D) THRU. LRS. & ORS.                 .....PETITIONER(S)
                  VERSUS
MANAKLAL (D) THRU. LRS. & ORS.                      .....RESPONDENT(S)

                             O R D E R

Delay condoned.

We have carefully gone through the review petition and the connected papers, but we see no reason to interfere with the order impugned as the same does not lie within the ambit and scope of review jurisdiction.

The review petition is, accordingly, dismissed.

..................J. (GYAN SUDHA MISRA) ..................J. (PINAKI CHANDRA GHOSE) NEW DELHI, APRIL 23, 2014.

CHAMBER MATTER                                                  SECTION IVA


             S U P R E M E      C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS

Review Petition (Civil) No. 764 of 2014 in Special Leave Petition (Civil) No. 31429 of 2013 SITARAM DUBEY (D) THR. LRS & ORS. Petitioner(s) VERSUS MANAKLAL(D) TR.LRS.& ORS. Respondent(s) (With appln(s) for c/delay in filing review petition) Date: 23/04/2014 This Petition was circulated today.

CORAM :

HON’BLE MRS. JUSTICE GYAN SUDHA MISRA HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed.
(Neetu Khajuria) (S.S.R. Krishna) Sr.P.A. Assistant Registrar (signed order is placed on the file)