Delhi High Court - Orders
Mother Diary Fruit And Vegetable ... vs The Nalgonda Rangareddy District Milk ... on 1 September, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 697/2017, CCP(O) 7/2020 & I.A. 1501/2018
MOTHER DIARY FRUIT AND VEGETABLE
PRIVATE LIMITED ..... Plaintiff
Through: Mr. Shantanu Malik, Advocate.
versus
THE NALGONDA RANGAREDDY DISTRICT MILK
PRODUCERS MUTUALLY AIDED COOPERATIVE UNION
LIMITED ..... Defendant
Through: Mr. Jaspreet Singh Kapur, Advocate.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 01.09.2022 An adjournment slip has been circulated on behalf of the Plaintiff. At request, list on 01.12.2022.
JYOTI SINGH, J SEPTEMBER 01, 2022/rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:02.09.2022 14:58:17