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Delhi High Court - Orders

Mother Diary Fruit And Vegetable ... vs The Nalgonda Rangareddy District Milk ... on 1 September, 2022

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~5
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CS(COMM) 697/2017, CCP(O) 7/2020 & I.A. 1501/2018
                                MOTHER DIARY FRUIT AND VEGETABLE
                                PRIVATE LIMITED                         ..... Plaintiff
                                              Through: Mr. Shantanu Malik, Advocate.

                                                   versus

                                THE   NALGONDA    RANGAREDDY         DISTRICT        MILK
                                PRODUCERS MUTUALLY AIDED COOPERATIVE UNION
                                LIMITED                                 ..... Defendant
                                            Through: Mr. Jaspreet Singh Kapur, Advocate.

                                CORAM:
                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                   ORDER

% 01.09.2022 An adjournment slip has been circulated on behalf of the Plaintiff. At request, list on 01.12.2022.

JYOTI SINGH, J SEPTEMBER 01, 2022/rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:02.09.2022 14:58:17