Calcutta High Court
Narendra Kumar Berlia & Ors vs Om Prakash Berlia & Ors on 6 September, 2023
Author: I. P. Mukerji
Bench: I. P. Mukerji
IN THE HIGH COURT AT CALCUTTA
In appeal from its
ORDINARY ORIGINAL CIVIL JURISDICTION
CIVIL APPELLATE JURISDICTION
IA No. GA 1 of 2022
APO No. 102 of 2022
with
CS No. 12 of 2009
Narendra Kumar Berlia & Ors.
Versus
Om Prakash Berlia & Ors.
APO No. 52 of 2022
Vijay Kumar Berlia
Versus
OM Prakash Berlia & Ors.
APO No. 113 of 2022
with
CS No. 12 of 2009
Vijay Kumar Berlia for Self and
as Karta of Gurdayal P Berlia HUF
Versus
OM Prakash Berlia for Self and
as Karta of Om Prakash Berlia HUF
Before:
The Hon'ble Justice I. P. MUKERJI
And
The Hon'ble Justice BISWAROOP CHOWDHURY
Date: 6th September 2023
Appearance:
Mr. Sagar Bandopadhyay, Advocate
Mr. R. Bhattacharya, Advocate
Mr. Lalit Baid, Advocate
Mr. M. P. Sahay, Advocate
Mr. Tamoghna Saha, Advocate
Mr. Satyaki Mukherjee, Advocate
Ms. Aparupa Ghosal, Advocate
for the appellant in APO 52/2022 &
respondent no. 3 in APO 102/2022
Mr. H. L. Tiku, Sr. Advocate Mr. Aditya Kanodia, Advocate Ms. Yashmeet Kaur, Advocate for respondent nos. 4,5&6 in APO 102/2022 & respondent nos. 30,31&32 in APO 52/2022 Mr. Jishnu Saha, Sr. Advocate appears Mr. Pranit Bag, Advocate Ms. Jayashree Ramacharan, Advocate Mr. Suddhasatva Banerjee, Advocate Mr. Vikram Wadehra, Advocate Mr. Mayukh Roy, Advocate Mr. Indradeep Basu, Advocate Ms. Swagata Roy, Advocate for the purchaser Mr. S. E. Huda, Advocate 2 Mr. Varun Kedia, Advocate for respondent no. 3 in APO 52/2022 & respondent no. 15 in APO 102/2022 Mr. Sakya Sen, Advocate Mr. S. R. Kakrania, Advocate for respondent nos. 1 & 2 The Court: List these appeals for further argument on 15th September 2023.
(I. P. MUKERJI, J.) (BISWAROOP CHOWDHURY, J.) R. Bose