Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 420(4)] [Section 420] [Entire Act]

State of Punjab - Subsection

Section 420(4)(c) in The Punjab Municipal Act, 1999

(c)all expenses incurred by the Municipality in taking action under this sub-section, shall be paid by the owner of such wall, building or thing.