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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(7) in Rules under the United Provinces Excise Act, 1910

(7)The United. Provinces Molasses Control Act, 1947 [(Act XIII of 1947)] [See now U.P. Sheera Niyantaran Adhiniyam, 1964 (U.P. Act No. XXIV of 1964).] in respect of control and distribution of molasses;