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[Cites 0, Cited by 1] [Section 13(13)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(13)(f) in Maharashtra Public Universities Act, 2016

(f)accord approval to the appointments of principals and teachers of affiliated colleges and institutions, autonomous colleges and institutions, empowered autonomous colleges, cluster of institutions and recognized institutions or withdraw the same in accordance with the procedure as prescribed in the Ordinances;