Section 10(1)(c) in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963

[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

(c)all tanks in the personal occupation of the landowner and used solely for irrigating the land referred to in sub-section (3) of section 6;

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