Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 19 in Nagaland Village Councils Act, 1978 19. Filling of Casual Vacancy. - When a seat becomes vacant, the Chairman shall call upon the Village concerned to choose a member.
