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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3)(lxiv) in The Employees' Provident Funds Scheme, 1952

(lxiv)[ as respects ice or ice-cream industry come into force on the 30th day of June, 1969;] [Inserted by G.S.R. 1510, dated 11.6.1969.]