Madhya Pradesh High Court
Netrapal Singh vs The State Of Madhya Pradesh on 4 March, 2020
Author: Sanjay Yadav
Bench: Sanjay Yadav
1 CRA-7875-2018 The High Court Of Madhya Pradesh CRA-7875-2018 (NETRAPAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) 16 Jabalpur, Dated : 04-03-2020 List alongwith CRA No.6846/2018.
(SANJAY YADAV) (ATUL SREEDHARAN)
JUDGE JUDGE
anand
Digitally signed by ANAND KRISHNA
SEN
Date: 04/03/2020 18:47:41