Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 38] [Section 32] [Entire Act] Union of India - Subsection Section 32(a) in The Registration Act, 1908 (a)by some person executing or claiming under the same, or, in the case of a copy of a decree or order, claiming under the decree or order, or
