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Union of India - Section

Section 34 in THE REGIONAL RURAL BANKS ACT, 1976

34. [Repeal and savings.] Not printed. SCHE

See section 25(2) THE SCHEDULE[See section 25 (2)]I,...................., do hereby declare that I will faithfully, truly and to the best of my skill and ability execute and perform the duties required of me as a director, member of a committee, officer, employee or auditor (as the case may be) of the Regional Rural Bank and which properly relate to any office or position in the said Bank held by me. I further declare that I will not communicate or allow to be communicated to any person not any person having any dealings with the Regional Rural Bank, nor will I allow any such person to inspect or have access to, any books or documents belonging to, or in the possession of the Regional Rural Bank and relating to the business of the Regional Rural Bank, or to the business of any person having any dealings with the Regional Rural Bank. Signature. Signed before me. Dated