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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(1) in The Punjab Minor Mineral Concession Rules, 1964

(1)Contracts may be granted by the Government by auction or tender for a maximum period of five years after which no extension shall be granted, [but no such contract shall be granted to a person who does not hold a certificate of approval in form 'B'] [See Legislative Supplement Part III, dated 14.9.1977.].