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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(17) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

(17)"Hat Representative" means any person appointed by the Managing Committee with the prior approval of the Chief Executive Member to perform the duties and exercise the powers imposed or conferred upon him by this Regulation;