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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(93) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

93.0Whenever any receptacle/carbuoys handling corrosive substances get damaged, they shall be rendered harmless or destroyed, they shall be rendered harmless or destroyed as directed by the Competent Authority.