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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(2)(b) in The Assam State Co-operative Agriculture and Rural Development Bank Limited

(b)Such nominal members shall hold at least one share, each of the value of which shall be Rs. 5.00 (Rupees five) only ;