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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(2) in The Darjeeling Gorkha Hill Council Act, 1988

(2)[ The names of persons nominated to the General Council by the Government or the Chairman of the General Council, as the case may be, shall be published by the Government in the Official Gazette.] [Sub-section (2) inserted by W.B. Act 3 of 1994.]