Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(2)(i) in Assam Urban Water Supply and Sewerage Board Act, 1985

(i), (j), (k) Three elected Mayor/Chairman of the Urban Local Authorities to be appointed by the Government.