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[Cites 0, Cited by 2] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(4) in Gujarat Panchayats Act, 1961

(4)A village panchayat of a village having population not exceeding three thousand shall consist of seven members and in case of a village panchayat where the population of the village exceeds three thousand, than for every one thousand or part thereof in excess of three thousand, the said number of seven shall be increased by two.