Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2)(h) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(h)Fee paid to compounder / nurse per visit for administering injection at the residence of the Government servant to the extent and on scale laid down in the Rajasthan Medical Officers Fees Rules, 1964 as given in Schedule in Appendix - X of Rajasthan Service Rules, Vol.-II.