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Supreme Court - Daily Orders

Hiteshkumar Pulin Gupta vs State Of Gujarat on 10 February, 2026

Author: Pankaj Mithal

Bench: Pankaj Mithal

     ITEM NO.26                         COURT NO.8                 SECTION II-E

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)       No(s).  4026-
     4027/2024
     [Arising out of impugned final judgment and order dated 22-12-2023
     in CRMA No. 1/2023 22-12-2023 in CLRA No. 105/2017 passed by the
     High Court of Gujarat at Ahmedabad]

     HITESHKUMAR PULIN GUPTA                                        Petitioner(s)

                                                VERSUS

     STATE OF GUJARAT & ANR.                                        Respondent(s)

     [FOR FINAL DISPOSAL]
     IA No. 70472/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 79097/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Date : 10-02-2026 This matter was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE PANKAJ MITHAL HON'BLE MR. JUSTICE S.V.N. BHATTI For Petitioner(s) :
Mr. Narendra Jain, Adv. Mr. Sabarish Subramanian, AOR Mr. Vishnu Unnikrishnan, Adv.
For Respondent(s) :
Ms. Swati Ghildiyal, AOR Ms. Apoorva Anand, Adv.
Mr. Badal Dwevedi, Adv. Mr. Pritam Bishwas, Adv. Mr. Prem Sunder Jha, AOR UPON hearing the counsel the Court made the following O R D E R List next week.
Signature Not Verified Digitally signed by SONIA BHASIN Date: 2026.02.10 17:43:25 IST Reason:
(SONIA BHASIN) (NIDHI MATHUR) ASSISTANT REGISTRAR-CUM-PS COURT MASTER (NSH)