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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(3) in Tamil Nadu Powerloom Weaving Worker's Social Security and Welfare Scheme, 2010

(3)Amount of pension. - The quantum of pension shall be [Rs.1000 (Rupees One Thousand only)] [Substituted for 'Rs. 500 (Rupees five hundred only)' by G.O. Ms. No. 64, dt. 1.3.2016, published dated 1.3.2016.].