Punjab-Haryana High Court
Tejwant Singh vs Rajwant Kaur And Another on 21 July, 2022
Author: Deepak Sibal
Bench: Deepak Sibal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
Sr. No. 111 CRR(F)-298-2020 (O&M)
Date of decision : 21.07.2022
Tejwant Singh ..... Petitioner
VERSUS
Rajwant Kaur and another ..... Respondents
CORAM: HON'BLE MR. JUSTICE DEEPAK SIBAL
Present: Mr.G.S.Dhillon, Advocate, for the petitioner.
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DEEPAK SIBAL, J. (ORAL)
Learned counsel for the petitioner submits that since the parties have amicably resolved their dispute, he be permitted to withdraw the present petition.
Dismissed as withdrawn.
21.07.2022 [DEEPAK SIBAL]
shamsher JUDGE
Whether speaking/reasoned : Yes / No
Whether reportable : Yes / No
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