Patna High Court - Orders
Bihar Minorities/Aided Primary ... vs The State Of Bihar & Ors on 10 December, 2012
Author: Jayanandan Singh
Bench: Jayanandan Singh
Patna High Court MJC No.2855 of 2011 (4) dt.10-12-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.2855 of 2011
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Bihar Minorities/Aided Primary Teachers Association Patna
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Sanjay Kumar
For the Respondent/s : Mr. Shyam Kishor Sharma Ga3
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CORAM: HONOURABLE MR. JUSTICE JAYANANDAN SINGH
ORAL ORDER
4 10-12-2012Learned counsel for the petitioner submits that this case has been wrongly tagged along with CWJC No.5252 of 2006. He submits that the matter is different and is required to be heard separately.
Put up tomorrow.
(Jayanandan Singh, J) Arvind/-