Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 10]

Patna High Court - Orders

Bihar Minorities/Aided Primary ... vs The State Of Bihar & Ors on 10 December, 2012

Author: Jayanandan Singh

Bench: Jayanandan Singh

           Patna High Court MJC No.2855 of 2011 (4) dt.10-12-2012




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Miscellaneous Jurisdiction Case No.2855 of 2011
                       ======================================================
                       Bihar Minorities/Aided Primary Teachers Association Patna
                                                                            .... .... Petitioner/s
                                                        Versus
                       The State Of Bihar & Ors
                                                                           .... .... Respondent/s
                       ======================================================
                       Appearance :
                       For the Petitioner/s    : Mr. Sanjay Kumar
                       For the Respondent/s     : Mr. Shyam Kishor Sharma Ga3
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE JAYANANDAN SINGH
                       ORAL ORDER

4     10-12-2012

Learned counsel for the petitioner submits that this case has been wrongly tagged along with CWJC No.5252 of 2006. He submits that the matter is different and is required to be heard separately.

Put up tomorrow.

(Jayanandan Singh, J) Arvind/-