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State of Jammu-Kashmir - Section

Section 154 in The Jammu and Kashmir Representation of the People Act, 1957

154. List of members of the Legislative Assembly to be maintained by the Returning Officer.

(1)The Returning Officer for an election by the members of the Legislative Assembly to fill a seat or seats in the Legislative council shall, for the purposes of such election, maintain in his office in the prescribed manner and form a list of members of the Legislative Assembly.
(2)Copies of the list referred to in sub-section (1) shall be made available for sale.