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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Kerala - Subsection

Section 56(3a) in Kerala Municipality Building Rules, 1999

(3a)Parking building/parking plazas/parking towers shall have minimum 5 metres open space all around the building:Provided that provisions regarding additional open space corresponding to increase in height shall not apply to parking building;