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[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

State of Jharkhand - Subsection

Section 39(4)(xix) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xix)all registers as required under the Act and the rules maintained by the institution, duly stamped and signed and to check and verify the registers in the monthly review meetings;