Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act] State of Himachal Pradesh - Subsection Section 43(2)(b) in Shoolini University of Biotechnology and Management Sciences (Establishment and Regulation) Act, 2009 (b)other matters which are required to be, or may be, prescribed by rules under this Act.