Orissa High Court
Essel Mining And Industries vs The Sub Registrar on 4 August, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No.17322 of 2025
Essel Mining And Industries ..... Petitioner
Ltd, Kolkata
Represented By Adv. - M/s
Sanjit Mohanty(sr.adv.),
Ipsit Aurobindo Acharya
-versus-
The Sub Registrar, Bonai, ..... Opposite Parties
Sundergarh and Ors.
Represented By Adv. -
G. Mohanty, SC
CORAM:
MR. JUSTICE ANANDA CHANDRA BEHERA
ORDER
04.08.2025 Order No.
03. 1. This matter is taken up through hybrid mode.
2. Learned counsel for the petitioner and learned SC for the State are present.
3. Learned SC for the State submitted to file counter.
4. List this matter on 12.09.2025.
5. Interim order which was continuing till today, the same shall continue till the next date.
(ANANDA CHANDRA BEHERA) Judge Utkalika Signature Not Verified Digitally Signed Signed by: UTKALIKA NAYAK Page 1 of 1.
Reason: Authentication Location: High Court of Orissa, Cuttack Date: 04-Aug-2025 15:28:35