Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 622A] [Entire Act]

State of Odisha - Subsection

Section 622A(vi) in The Orissa Estates Abolition Rules, 1952

(vi)The term 'Gazetted Officer' means a Gazetted Officer under the Government of Orissa.