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[Cites 0, Cited by 0] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(3) in The Delhi Prevention Of Begging Rules, 1960

(3)Entries shall be made in such register showing in respect of every such search-
(a)what articles, if any, are respectively destroyed, sold and stored;
(b)in the case of articles sold the amount realized for them;
(c)the return to him of any money, valuables or article under the provisions of rule 14;