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Allahabad High Court

M/S Shree Baidyanath Ayurved Bhawan (P) ... vs Commissioner, Customs Central Excise & ... on 1 July, 2010

Author: Viiav Manohar Sahai

Bench: Viiav Manohar Sahai

Court No. - 9
Case :- WRIT TAX No. - 1404 of 2007

Petitioner :- M/S Shree Baidyanath Ayurved Bhawan (P) Ltd.

Respondent :- Commissioner, Customs Central Excise & Service Tax &
Others

Petitioner Counsel :- Manish Goyal

Respondent Counsel :- A.S.G.I.,S.Chopra,S.P.Kesharwani,Suyash Agrawal

Hon'ble Viiav Manohar Sahai.J.

Hon'ble Mrs. J ayashree Tiwari,J. The matter is released. List before another bench after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 1.7.2010 SC