Allahabad High Court
M/S Shree Baidyanath Ayurved Bhawan (P) ... vs Commissioner, Customs Central Excise & ... on 1 July, 2010
Author: Viiav Manohar Sahai
Bench: Viiav Manohar Sahai
Court No. - 9 Case :- WRIT TAX No. - 1404 of 2007 Petitioner :- M/S Shree Baidyanath Ayurved Bhawan (P) Ltd. Respondent :- Commissioner, Customs Central Excise & Service Tax & Others Petitioner Counsel :- Manish Goyal Respondent Counsel :- A.S.G.I.,S.Chopra,S.P.Kesharwani,Suyash Agrawal Hon'ble Viiav Manohar Sahai.J.
Hon'ble Mrs. J ayashree Tiwari,J. The matter is released. List before another bench after obtaining nomination from Hon'ble the Chief Justice.
Order Date :- 1.7.2010 SC