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[Cites 0, Cited by 0] [Section 118(2)] [Section 118] [Entire Act]

State of Maharashtra - Subsection

Section 118(2)(i) in The Maharashtra Irrigation Act, 1976

(i)in section 23, for the words “Field-channels” the words “Subject to any rights recorded in the record-of-rights already prepared before the commencement of this Act or revised as hereinafter provided, field channels” shall be substituted;