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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(6)(iv) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(iv)Adequate and suitable buildings, furniture, equipment etc. and suitable qualified teaching staff for the instruction and recreation of the pupils shall be provided by each secondary school in accordance with the requirements laid down under the clause of this Rule;