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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(3) in The Gujarat Agricultural Credit (Provision of Facilities) Act, 1979

(3)Nothing in this section apply-
(i)to borrowings only from one or more co-operative societies, and
(ii)to the recovery of sums due to Government as arrears of land revenue.