Madhya Pradesh High Court
Chhotu @ Chhuttu Muda vs The State Of Madhya Pradesh on 23 February, 2023
Author: Anand Pathak
Bench: Anand Pathak
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MCRC No. 5755 of 2023
(CHHOTU @ CHHUTTU MUDA Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 23-02-2023
None for the applicant, even in the second round.
Shri Akshay Namdeo - Government Advocate for the respondent/State.
List the matter in the next week.
(ANAND PATHAK) JUDGE pnm Signature Not Verified Signed by: POONAM MANEKAR Signing time: 2/24/2023 3:11:36 PM