Supreme Court - Daily Orders
Goa Industrial Development ... vs M/S Sadhana Builders Pvt Ltd . on 9 January, 2015
Bench: J. Chelameswar, Rohinton Fali Nariman
ITEM NO.4 COURT NO.7 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
21254/2014
(Arising out of impugned final judgment and order dated 08/08/2014
in AFO No. 5/2014 passed by the High Court Of Bombay At Goa)
GOA INDUSTRIAL DEVELOPMENT CORPORATION Petitioner(s)
VERSUS
M/S SADHANA BUILDERS PVT LTD AND ORS. Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 09/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Chander Uday Singh,Sr.Adv.
Mr. Pratap Venugopal,Adv.
Ms. Surekha Raman,Adv.
Ms. Supriya Jain,Adv.
Mr. Gaurav Nair,Adv.
Ms. Niharika,Adv.
M/s. K. J. John & Co.,Adv.
For Respondent(s) Mr. Nitin Sardessai,Sr.Adv.
Mr. Shirin V. Naik,Adv.
Mr. Arvind Gupta,Adv.
Mr. Ranjan Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
Signature Not Verified[O.P. SHARMA] Digitally signed by Om Parkash Sharma Date: 2015.01.09 [INDU BALA KAPUR] 17:17:31 IST Reason: COURT MASTER COURT MASTER