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[Cites 0, Cited by 0] [Section 23(19)] [Section 23] [Entire Act]

State of Jharkhand - Subsection

Section 23(19)(vi) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(vi)respect the privacy of the child and his biological family or guardian, and acknowledge that any information provided about them is confidential and is not to be disclosed to another party without prior consent;