Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Inter Ikea Systems Bv vs Br Retail India Private Limited And Anr on 29 May, 2023

Author: C. Hari Shankar

Bench: C.Hari Shankar

                             $~12
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         CS(COMM) 882/2022 & I.A. 21624/2022, I.A. 21626/2022

                                       INTER IKEA SYSTEMS BV                  ..... Plaintiff
                                                     Through: Ms. Lalita Sowmya Priya, Adv.

                                                                            versus

                                       BR RETAIL INDIA PRIVATE LIMITED AND ANR.
                                                                            ..... Defendant
                                                     Through: Mr. Rohan Rohatgi and Mr.
                                                     Anshu Tulsyan, Advs.

                                       CORAM:
                                       HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                                            ORDER

% 29.05.2023

1. Both sides seek an adjournment in order to finalise the settlement agreement between them.

2. Re-notify on 10th July 2023.

C. HARI SHANKAR, J.

MAY 29, 2023 dsn This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 00:29:02