Delhi High Court - Orders
Inter Ikea Systems Bv vs Br Retail India Private Limited And Anr on 29 May, 2023
Author: C. Hari Shankar
Bench: C.Hari Shankar
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 882/2022 & I.A. 21624/2022, I.A. 21626/2022
INTER IKEA SYSTEMS BV ..... Plaintiff
Through: Ms. Lalita Sowmya Priya, Adv.
versus
BR RETAIL INDIA PRIVATE LIMITED AND ANR.
..... Defendant
Through: Mr. Rohan Rohatgi and Mr.
Anshu Tulsyan, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 29.05.2023
1. Both sides seek an adjournment in order to finalise the settlement agreement between them.
2. Re-notify on 10th July 2023.
C. HARI SHANKAR, J.
MAY 29, 2023 dsn This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 00:29:02