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[Cites 0, Cited by 0] [Section 66(4)] [Section 66] [Entire Act]

State of Punjab - Subsection

Section 66(4)(f) in The Punjab Factory Rules, 1952

(f)all other precautions, as are reasonably practicable, shall be taken to prevent initiation of ignition from all other possible sources such as open flames, frictional sparks, overheated surfaces of machinery or plant, chemical or physico-chemical reaction and radiant heat.