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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(2) in The Orissa Co-operative Societies Rules, 1965

(2)Every Society shall submit such reports, statements and returns to the Registrar of each Co-operative Year and for such period in the form specified by him and shall prepare at the close of each Co-operative Year within one month of such time as the Registrar may direct an annual return in the form approved by him.