Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(c) in The West Bengal Khadi And Village Industries Board Act, 1959

(c)to enter into any contract and to do all things necessary for the purposes of this Act;