Supreme Court - Daily Orders
Ultra Home Construction Pvt Ltd vs Purushottam Kumar Chaubey on 8 April, 2016
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.22 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7551/2016
(Arising out of impugned final judgment and order dated 20/01/2016
in FAO No. 494/2015 passed by the High Court Of Delhi At New Delhi)
ULTRA HOME CONSTRUCTION PVT LTD Petitioner(s)
VERSUS
PURUSHOTTAM KUMAR CHAUBEY AND ORS Respondent(s)
(With interim relief and office report)
Date : 08/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Rakesh Kumar,Adv.
Mr. Rupesh Kumar Sinha,Adv.
Mr. Chetan Dutt,Adv.
Mr. Suresh Chander Sharma,Adv.
For Respondent(s) Mr. Abhishek Singh,Adv.
Ms. Shailey Arora,Adv.
Mr. Vinay Tripathi,Adv.
UPON hearing the counsel the Court made the following
O R D E R
We do not find any merit in this petition. The special leave petition is, accordingly, dismissed.
Pending application, if any, stands disposed of.
(Anita Malhotra) (Sneh Bala Mehra)
Court Master Assistant Registrar
Signature Not Verified
Digitally signed by
ANITA MALHOTRA
Date: 2016.04.09
12:47:49 IST
Reason: