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Supreme Court - Daily Orders

Ultra Home Construction Pvt Ltd vs Purushottam Kumar Chaubey on 8 April, 2016

Bench: Anil R. Dave, Adarsh Kumar Goel

     ITEM NO.22                           COURT NO.2                    SECTION XIV

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                No(s).     7551/2016

     (Arising out of impugned final judgment and order dated 20/01/2016
     in FAO No. 494/2015 passed by the High Court Of Delhi At New Delhi)

     ULTRA HOME CONSTRUCTION PVT LTD                                     Petitioner(s)

                                                   VERSUS

     PURUSHOTTAM KUMAR CHAUBEY AND ORS                                   Respondent(s)
     (With interim relief and office report)


     Date : 08/04/2016 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIL R. DAVE
                         HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)             Mr.   Rakesh   Kumar,Adv.
                                   Mr.   Rupesh   Kumar Sinha,Adv.
                                   Mr.   Chetan   Dutt,Adv.
                                   Mr.   Suresh   Chander Sharma,Adv.

     For Respondent(s)             Mr. Abhishek Singh,Adv.
                                   Ms. Shailey Arora,Adv.
                                   Mr. Vinay Tripathi,Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

We do not find any merit in this petition. The special leave petition is, accordingly, dismissed.

Pending application, if any, stands disposed of.





                (Anita Malhotra)                                  (Sneh Bala Mehra)
                  Court Master                                   Assistant Registrar

Signature Not Verified

Digitally signed by
ANITA MALHOTRA
Date: 2016.04.09
12:47:49 IST
Reason: