Section 3(1)(c) in The Assam Electricity Duty Act, 1964

[Cites 0, Cited by 2] [Section 3(1)] [Section 3] [Entire Act]

(c)[ consumed by any person or any orgnization generating energy.] [Substituted by Assam Act No. 18 of 2017, dated 30.3.2017.]

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