Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 28 in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012

28. Register of beneficiaries.

- The authority of issuing Identity Cards shall cause to maintain a register in such form as may be prescribed showing the particulars of the beneficiaries (Form-IV).