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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Uttar Pradesh - Subsection

Section 50(7) in Uttar Pradesh State Universities Act, 1973

(7)[ The Executive Council shall have no power to amend or repeal the Statutes made by the State Government under sub-section (6) or to make new or additional Statutes inconsistent with such Statutes.] [Inserted by Uttar Pradesh Act No. 4of 1995 (w.e.f. 17.12.1994).]