Punjab-Haryana High Court
Sisl Infotech Pvt Ltd vs Department Of Governance Reforms And ... on 9 October, 2025
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
107 ARB-605-2025
Date of Decision: 09.10.2025
SISL Infotech Private Limited ...Applicant
Versus
Department of Governance Reforms and Public Grievances, Punjab
...Respondent
CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL
Present: - Mr. Shubham Aggarwal, Advocate and
Mr. Suksham Aggarwal, Advocate for the applicant
Mr. Aman Dhir, Deputy Advocate General, Punjab
***
JAGMOHAN BANSAL, J. (Oral)
For details, see order of even date passed in ARB-604-2025, SISL Infotech Private Limited v. Punjab State E-Governance Society.
(JAGMOHAN BANSAL) JUDGE 09.10.2025 Mohit Kumar Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 08-11-2025 17:31:12 :::