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[Cites 0, Cited by 0] [Section 128(1)] [Section 128] [Entire Act]

State of Manipur - Subsection

Section 128(1)(a) in Manipur Land Revenue and Land Reforms Act, 1960

(a)an amount equal to thirty times the full land revenue payable for the land or, if the land is held revenue-free or at a concessional rate, thirty times the amount of land revenue payable for similar lands in the locality;