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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

NCT Delhi - Subsection

Section 38(1)(a) in The Delhi Co-Operative Societies Act, 2003

(a)If the records, registers or the books of account of a co-operative society are likely to be tampered with or destroyed and the funds and property of a cooperative society are likely to be misappropriated or misapplied; or